Sign In/Sign Up
Menu
+
Clients
Back
Get Free Legal Answers
Get Fee Estimates
Find Lawyers
+
Lawyers
Case Diary & Office Manager
Post News & Artilces
Post Jobs & Internships
+
Law Students
Campus Ambassadors
Find Jobs & Internships
Post News & Articles
Resource Sharing
+
Law Schools
Post Admissions
Post Opportunities
Get Law School Rating
Home
Indian Evidence Act, 1872
Proof of document not required by law to be attested Section-72
Indian Evidence Act, 1872
Back
Sections
Particulars
Chapter V
Documentary Evidence
72
Proof of document not required by law to be attested
Description
An attesting document not required by law to be attested may be proved as if it was unattested.
86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
Law Students Network